Andhra Pradesh High Court - Amravati
Bsthk Limited vs Tuf Metallurgical Private Limied on 1 April, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: I.COM.A.O.A.No.14 of 2024
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE
12. 01.04.2025 SV, J I.A.No.2 of 2025 Both the learned counsel present. Sri B.S.Prasad, learned Senior Counsel appearing on behalf of Sri N.Siva Reddy, learned counsel for the petitioner/1st respondent brought to the notice of this Court that the counter filed by the 1st respondent/petitioner in main ICOMAOA was not served.
On that, learned counsel appearing for the 1st respondent served a copy of the counter to the petitioner herein.
At request, list the matter on 21.04.2025.
_________ SV, J Krs