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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(a) in Bihar Disqualified Owners' (Management of Property) Act, 1952

(a)the creation of, and the appointment of any person to any post, the salary of which exceeds Rs. 200 a month;