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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(7) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(7)No locomotive or wagon shall be moved on a railway line until an efficient sound signal as a warning has been given by the man preceding it on foot to dock workers whose safety is likely to be endangered, or on approaching any curve where sight is intercepted, or any other point of danger to dock workers.