Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(9) in Coal Blocks Allocation Rules, 2017

(9)Upon execution of such agreements or arrangements, a certified copy of the same shall be deposited with the Central Government or such other agency or department as may be specified by the Central Government, within fifteen business days of such execution.