Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 33 in Punjab School Education Board (Employees Service) Regulation, 1988 33. Interpretation of the regulations. - If any question arises as to the interpretation of the regulations the decision of the Board shall be final.
