Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(3) in The Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005 (3)For group insurance products, the insurer may decide the commission subject to the overall limits as specified in sub-regulation (1).
