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State of Madhya Pradesh - Section

Section 1 in The M.P. State University Service Rules, 1983

1. Short title, application and commencement.

(1)These rules may be called the Madhya Pradesh State University Service Rules, 1983.
(2)They shall apply to every member of the State University Service constituted under sub-section (1) of Section 15-A of the Act.
(3)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".