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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(e) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(e)where the land is a minor inam held under inam title deed-thirty times the assessment as noted in the village 'B' Register;