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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(1)(d) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(d)whether notice under sub-section (1) of Section 27 was duly given to the tenant and whether the tenant has selected the area which he is entitled to retain under the provisions of Section 23 ;