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[Cites 0, Cited by 0] [Section 303] [Entire Act]

State of Assam - Subsection

Section 303(iii) in The Assam Excise Rules, 2016

(iii)Persons whose licences have been cancelled under the Excise, N.D.P.S. Act or who have been held guilty of committing any serious shop malpractice;