Gujarat High Court
New Nandi Seeds Corporation vs Controller General Of Patents Designs ... on 4 December, 2017
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/4678/2009 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4678 of 2009
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NEW NANDI SEEDS CORPORATION....Petitioner(s)
Versus
CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARKS &
3....Respondent(s)
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Appearance:
MR PRATIK Y JASANI, ADVOCATE for the Petitioner(s) No. 1
ADVOCATE NOTICE SERVED for the Respondent(s) No. 1 , 3
MR DC DAVE, ADVOCATE for the Respondent(s) No. 4
MR IH SYED, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 04/12/2017
ORAL ORDER
At the request made on behalf of learned advocate Shri Pratik Jasani, the matter is adjourned finally to 18.12.2017.
(RAJESH H.SHUKLA, J.) Pravin Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 16 23:05:00 IST 2018