Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 152 in Grama Panchayats Rules, 1968 152. Acquittance for disbursement of pay and allowance shall be maintained in Form No. 36 by the Secretary. The disbursement shall be made by the Secretary after obtaining the approval of the Sarpanch.
