Madhya Pradesh High Court
M/S. Aartech Solonics Limisted vs The Assistant Commissioner Of Income ... on 28 January, 2013
W.P.No.13088/ 12 28. 1.2013 Shri Mukesh Agarwal, counsel for the petitioner. Shri Sanjay Lal, Counsel for the respondents.
At the outset Shri Agarwal prays for withdrawal of this petition.
Prayer is not opposed by Shri Lal hence it is allowed.
This Writ Petition is dismissed as withdrawn with no order as to costs.
(Krishn Kumar Lahoti) (M.A.Siddiqui) Judge Judge sb