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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9) in Madhya Pradesh Social Audit Rules, 2013

(9)The action taken report relating to the previous social audit shall be read out at the beginning of the meeting of each Social Audit Gram Sabha, and video recording of whole proceeding shall also be made.