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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(7) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(7)The employee may take the assistance of any other employee but may not engage a legal practitioner, for the purpose, unless the presenting officer appointed by the Competent Authority, is a legal practitioner or Competent Authority having regard to the circumstances of the case, so permits.