Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(12) in The U.P. Bottling of Foreign Liquor Rules, 1969 (12)bottles and flasks of capacities of 750 ml., 600 ml., 500 ml., 375 ml., 300 ml., 250 ml. and 180 ml. only shall be used for bottling of foreign spirit and wine;
