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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(i) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(i)to incur expenditure for contingencies, supplies and services and purchase of articles required for the maintenance and working of the office of the Board within such limits as may be laid down by the Board; and