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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(5)(iv) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(iv)the cost or the present value of any building erected or other work executed on the land by the local authority.