Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(i) in The U.P. Dental Surgeons Service Rules, 1979 (i)In five KAVAL, towns having population of five lakh or above, viz. Kanpur, Allahabad, Varanasi, Agra and Lucknow 17½ per cent of the pay.
