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[Cites 0, Cited by 0] [Section 223(4)] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(4)(b) in The Companies Act, 2013

(b)by a certificate of a public officer having the custody of the report, as provided under section 76 of the Indian Evidence Act, 1872 (1 of 1872),