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[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

Union of India - Subsection

Section 38A(2)(b) in The Company Secretaries Act, 1980

(b)the terms and conditions of service of the Presiding Officer and Members of the Tribunal, place of meetings and allowances to be paid to them under sub-section (3) of section 10B;