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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(e) in Tamil Nadu Local Fund Audit Rules, 2016

(e)Transaction audit on the accounts or records of a local authority or local fund relating to retiring or retired officials for a specific period for specific purpose on the request of the controlling authority or under the orders of the Government: