Madras High Court
Tvl.Flow Tech Power vs The Commercial Tax Officer on 28 November, 2024
Author: Anita Sumanth
Bench: Anita Sumanth
2024:MHC:3991
W.P.No.14688 of 2008
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 28.11.2024
CORAM :
THE HONOURABLE DR.JUSTICE ANITA SUMANTH
and
THE HONOURABLE MR.JUSTICE G. ARUL MURUGAN
Writ Petition No.14688 of 2008
Tvl.Flow Tech Power
represented by Mr.C.Gopal,
Partner, Avanashi Road,
Coimbatore. .... Petitioner
vs
1. The Commercial Tax Officer,
P.N.Palayam Circle, Coimbatore – 18.
2. The Appellate Assistant Commissioner,
(CT) (Main) C.T.Buildings,
Coimbatore – 18.
3. The Tamil Nadu Sales Tax Appellate Tribunal
(Additional Bench), C.T.Buildings,
Coimbatore – 18. .... Respondents
Prayer : Petition filed under Article 226 of the Constitution of India praying
for the issuance of Writ of Certiorari calling for the records on the files of
the 3rd respondent in C.T.S.A.No.269/2002 dated 28.2.2008 and quash the
same.
For Appellant : No appearance
For Respondent : Mr.V.Prashanth Kiran
Government Advocate – R1 & R2
Tribunal - R3
https://www.mhc.tn.gov.in/judis DR. ANITA SUMANTH.,J.
1/2
W.P.No.14688 of 2008
and
G. ARUL MURUGAN.,J.
ORDER
(Order of the Court was made by Dr. ANITA SUMANTH.,J) This Writ Petition has been listed on 03.10.2024 and 30.10.2024 when the petitioner was not represented. On 19.11.2024, we have noted that there was no appearance for the petitioner despite the description being printed in the cause list. It is hence that the matter was directed to be listed under the caption 'for dismissal' today, when also there is no appearance for the petitioner.
2. Hence, this Writ Petition is dismissed for non-prosecution. No costs.
[A.S.M. J] [G.A.M., J]
sl 28.11.2024
Index:Yes/No
Neutral Citation:Yes
Speaking order
To
1. The Commercial Tax Officer, P.N.Palayam Circle, Coimbatore – 18.
2. The Appellate Assistant Commissioner, (CT) (Main) C.T.Buildings, Coimbatore – 18.
3. The Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), C.T.Buildings, Coimbatore – 18.
Writ Petition No.14688 of 2008 https://www.mhc.tn.gov.in/judis 2/2