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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(b) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(b)The Text Books Depots shall not be bound to supply any indent in lull. The supplies of indents shall be regulated according to the availability of stock in hand.