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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4)(h) in Statutes of the Homoeopathy University, Jaipur, 2011

(h)to recommend the Chairperson on all matters relating to holding of any annual and special convocation, or special meeting in honor of any distinguished individual or for commemoration of any event;