Delhi High Court - Orders
Astral Ltd vs M/S. Ajay Enterprises on 19 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 540/2024
ASTRAL LTD .....Plaintiff
Through: Mr. Sachin Gupta, Ms. Mahima
Chanchalani and Ms. Prashansa Singh, Advocates.
versus
M/S. AJAY ENTERPRISES .....Defendant
Through: Ms. Bhumika Kukreja and Mr. Arnav
Goyal, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.02.2026 I.A. 32180/2024
1. Learned counsel appearing on behalf of the Defendant submits that an appeal has been filed against judgment dated 24.12.2025 whereby an application under Order VII Rules 10 and 11 CPC was dismissed, which is likely to be listed on 20.02.2026.
2. Accordingly, list this application for hearing on 26.02.2026.
JYOTI SINGH, J FEBRUARY 19, 2026/AK This is a digitally signed order.
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