Bombay High Court
Pr.Commissioner Of Income Tax - 5 Mumbai vs Karp Impex Pvt Ltd on 8 November, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 08th November, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
14 ITXAL/2010/2015 ) Mr. Sanjay Chavan, clerk I/b. P. C. ) Chhotaray, Advocate for appellants.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and/or ) registered on or before 06.12.2019, ) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
15 ITXAL/1116/2019 ) Mr. Sanjay Chavan, clerk I/b. Sham
19 ITXAL/1129/2019 ) Walve, Advocate for appellants.
23 ITXAL/1151/2019 )
24 ITXAL/1161/2019 ) P.C. : Appellants and/or their Advocate to
25 ITXAL/1163/2019 ) remove office objections on the Appeals
26 ITXAL/1164/2019 ) and get the same numbered and/or
27 ITXAL/1168/2019 ) registered on or before 06.12.2019,
28 ITXAL/1169/2019 ) failing Appeals to stand rejected for non-
34 ITXAL/1178/2019 ) removal of office objections under
35 ITXAL/1180/2019 ) O.S.Rule 986.
36 ITXAL/1188/2019 )
37 ITXAL/1191/2019 )
38 ITXAL/1192/2019 )
40 ITXAL/1197/2019 )
Date : 08.11.2019 Prothonotary & Senior Master
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