Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 28 July, 2015
Bench: Dipak Misra, Prafulla C. Pant
WP(Crl.) 184/14
1
ITEM NO.1 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.184 of 2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW & ORS. Respondent(s)
(With appln.(s) for permission to appear and argue in person, stay
and office report)
WITH W.P.(Crl.) No.8/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.19/2015
(With appln.(s) for vacating stay and stay and office report)
T.P.(Crl.) Nos.102-105/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
T.P.(Crl.) Nos.94-101/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No.56/2015
(With appln.(s) for exemption from filing O.T. and stay)
W.P.(Crl.) No.64/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(C) No.218/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.62/2015
(With appln.(s) for vacating stay and appln.(s) for permission to
bring additional facts and documents on record and appln.(s) for
ex-parte stay and office report)
W.P.(Crl.) No.63/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
S.L.P.(Crl) No.2295/2015
(With appln.(s) for exemption from filing O.T., interim relief and
Signature Not Verified
office report)
Digitally signed by
Chetan Kumar
Date: 2015.07.29
W.P.(Crl.) No.67/2015
09:29:04 IST
Reason:
(With appln.(s) for exemption from filing O.T. and ex-parte stay
and office report)
WP(Crl.) 184/14
2
W.P.(Crl.) No.79/2015
(With appln.(s) for ad-interim ex-parte stay and office report)
W.P.(Crl.) No.73/2015
(With appln.(s) for interim stay and office report)
W.P.(Crl.) No.82/2015
(With office report)
W.P.(Crl.) No.80/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.77/2015
(With appln.(s) for exemption from filing O.T., stay and office
report)
W.P.(Crl.) No.91/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.98/2015
(With appln.(s) for stay and office report)
W.P.(Crl.) No.106/2015
(With office report)
W.P.(Crl.) No.96/2015
(With appln.(s) for ex-parte stay and office report)
S.L.P.(Crl.) No.3749/2015
(With appln.(s) for exemption from filing O.T., exemption from
filing c/c of the impugned judgment, brining subsequent events on
record and filing addl. documents and office report)
W.P.(Crl.) No.110/2015
(With appln.(s) for interim stay and office report)
W.P.(Crl.) No.121/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.120/2015
(With appln.(s) for ex-parte stay and office report)
W.P.(Crl.) No.117/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.118/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.116/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
W.P.(Crl.) No.119/2015
(With appln.(s) for exemption from filing O.T., interim stay and
office report)
Date: 28/07/2015 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
WP(Crl.) 184/14
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Mr. K. Parasaran, Sr. Adv. (A.C.)
Mr. Nikhil Swami, Adv.
Mr. Vineet Pandey, Adv.
Ms. Aditi Dani, Adv.
Mr. Ashwin Kumar, Adv.
Ms. V.E. Gayatri, Adv.
Ms. Vimeet Pandey, Adv.
Ms. Prabha Swami, Adv.
Mr. T.R. Andhyarujina, Sr. Adv. (A.C.)
Mr. Soumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Jesal Wahi, Adv.
For Petitioner(s) Mr. Subramanian Swamy, Petitioner-in-person
Dr. Roxna Swamy, Adv.
Mr. Yatinder Chaudhary, Adv.
Mr. Ish K. Bhandari, Adv.
WP(Crl) 8/15, Mr. G.S. Mani, Adv.
TP(Crl) 102-105/15 & Mr. M. M. Kashyap, AOR
TP(Crl) 94-101/15,
WP(Crl) 19/15, Mr. Sushil Kumar Jain, Sr. Adv.
WP(C) 218/15 & Mr. Puneet Jain, Adv.
SLP(Crl) 2295/15 Mr. Manu Maheshwari, Adv.
Mr. Pradeep Agarwal, Adv.
Mr. Abhinav Gupta, Adv.
Ms. Chhaya Kirti, Adv.
Ms. Chirsti Jain, Adv.
Ms. Pratibha Jain, AOR
WP(Crl) 56/15 Dr. Rajeev Dhawan, Sr. Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Chirag M. Shroff, AOR
WP(Crl) 63/15 & Mr. Ranjit Raut, Adv.
WP(Crl) 64/15 Ms. Bina Gupta, AOR
WP(Crl) 62/15 Mr. Arvind Datar, Sr. Adv.
Mr. Trideep Pais, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Gautam Narayan, AOR
WP(Crl) 67/15 & Mr. P.P. Rao, Sr. Adv.
SLP(Crl) 3749/15 Mr. H.P. Raval, Sr. Adv.
Mrs. Mahalakshmi Pavani, Sr. Adv.
Mr. Santosh Krishnan, AOR
Mr. G. Balaji, Adv.
WP(Crl.) 184/14
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WP(Crl) 79/15 Mr. Sandeep Kapur, Adv.
Mr. Vip Sandhu, Adv.
Ms. Niharika Karanjawala, Adv.
Mr. Mayank Datta, Adv.
M/s. Karanjawala & Co.
WP(Crl) 73/15, Mr. Nikhil Goel, AOR
WP(Crl) 116, 117 &
118/2015
WP(Crl) 82/15 Mr. Sachin Patil, AOR
WP(Crl) 80/15 Ms. Ruchi Kohli, AOR
WP(Crl) 77/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Ram Sankar, Adv.
Mr. Siva Kumar, Adv.
Mr. G. Ananda Selvam, Adv.
Mr. Mayil Samy K., Adv.
Mr. R. V. Kameshwaran, AOR
WP(Crl) 91/15 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Abhinav Mukerji, AOR
Mr. Saif Mahmood, Adv.
Mrs. Bihu Sharma, Adv.
WP(Crl) 98/15 Mr. Lalit Kumar, AOR
WP(Crl) 106/15 Mr. Anup J. Bhambani, Sr. Adv.
Mr. Mohit Paul, AOR
Mr. Apar Gupta, Adv.
Mr. Dushyant Arora, Adv.
Mr. Rizwan, Adv.
WP(Crl) 96/15 Mr. Aruneshwar Gupta, AOR
WP(Crl) 110/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. D.K. Singh, Adv.
Mr. Pradeep Shukla, Adv.
Mr. Abhijit Sengupta, AOR
WP(Crl.) 120/15 & Mr. Sanjay R. Hegde, Sr. Adv.
WP(Crl.) 121/15 Mr. Anil Kumar Mishra-I, AOR
Mr. Mirnal Bharti, Adv.
Mr. S. Nithin, Adv.
WP(Crl) 119/15 Mr. Shehasish Mukherjee, AOR
For Respondent(s) Mr. P.S. Narasimha, ASG
Mrs. V. Mohana, Sr. Adv.
WP(Crl.) 184/14
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Ms. Binu Tamta, Adv.
Mr. T.C. Sharma, Adv.
Mr. B. Raghunath, Adv.
Mr. Sridhar Potraju, Adv.
Ms. Sadhna Sandhu, Adv.
Ms. Sushma Suri, Adv.
Mr. Gaurav Agrawal, AOR
Mr. P.N. Puri, AOR
WP(Crl.) 184/14, Mr. L. Nageswara Rao, Sr. Adv.
WP(Crl.) 19/15 & 77/15 Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Asnit Singh, Adv.
WP(Crl.) 19/15 Mr. V. Shekhar, Sr. Adv.
Mr. Tarun Gupta, AOR
WP(Crl.)62/15 Mr. Sidharth Luthra, Sr. Adv.
Ms. Supriya Juneja, AOR
Mr. Viraj Gandhi, Adv.
Ms. Anandna Handa, Adv.
SLP(Crl.)2295/15 Mr. H.S. Phoolka, Sr. Adv.
Mr. Mohit Chaudhary, Adv.
Mr. Imran Ali, Adv.
Mr. Balwinder Singh Suri, Adv.
Ms. Damini Chawla, Adv.
Ms. Puja Sharma, AOR
WP(Crl) 67/15 & Mr. K.K. Venugopal, Sr. Adv.
SLP(Crl) 3749/15 Mr. M.N. Krishnamani, Sr. Adv.
Mr. Merusagar Samantaray, AOR
WP(Crl.) 73/15 Ms. Vartika Sahay, Adv.
Ms. Apeksha Sharan, Adv.
M/s. Corporate Law Group
WP(Crl.) 62/15 & Mr. K. Radhakrishna, Sr. Adv.
WP(Crl.) 82/15 Mr. Ajay Sharma, Adv.
Mr. S.S. Rawat, Adv.
Mr. D.S. Mahra, AOR
WP(Crl.) 80/15 Mr. Balbir Singh Gupta, AOR
WP(Crl.) 98/15 Ms. Binu Tamta, AOR
Mr. Dhruv Tamta, Adv.
Ms. Nikita Shrivastava, Adv.
WP(Crl.) 184/14
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WP(Crl.) 62/15 Mr. Mansoor Ali, AOR
Ms. Rubina Jawed, Adv.
Ms. Mumtaz Bhalla, Adv.
Mr. Abhay Kumar, Adv.
Ms. Madhavi Divan, Adv.
Mr. Nivesh Rastugi, Adv.
Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
Mr. Mahaling Pandarge, Adv.
Mr. Nishant Katneshwarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
List the matters for further hearing tomorrow (29.07.2015).
(Chetan Kumar) (H.S. Parasher) Court Master Court Master