Section 2(3) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018
(3)The one-time 10 percent share of the Central Government shall be credited/transferred to National Fund under interest bearing section of Public Account of India under a distinct minor head 'National Compensatory Afforestation Fund (NCAF)'for the purpose below the 'Major Head 8121- General and other Reserve Funds'.
