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State of Tamilnadu - Section

Section 15 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

15. Implementation of DSM programmes.

(1)Distribution Licensee shall undertake implementation of DSM programmes in line with the guidelines issued by the Commission from lime to time;
(2)The implementation of the programme shall be undertaken in the manner approved by the Commission;
(3)Distribution Licensee shall undertake implementation of quick gain DSM Programmes;
(4)Distribution Licensee shall carry out implementation of activities assigned to it either by itself or through engagement of appropriate independent entity. While doing so, the Distribution Licensee shall ensure that continuity and consistency is maintained and interest of the consumers is not compromised.