Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2)(b) in The Goa Co-operative Societies Act, 2001

(b)the transfer is made to a member of the society or to a person whose application for membership has been accepted by the society.