Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(8) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974

(8)‘Electricity (Supply) Act’ means the Electricity Supply Act, 1948 (Central Act LIV of 1948);