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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(ii) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(ii)Cattle breeding Farms or Fisheries Farms to be established by the Animal Husbandry Department.