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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2) in Goa Co-operative Societies Rules, 2003

(2)Every nomination paper presented under rule 65 shall be completed in Form 'Election-4':Provided that a failure to complete or defect in completing the declaration as to symbols in the nomination paper, shall not be deemed to be a defect of a substantial character within the meaning of these rules.