Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(5) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (5)"commodity" or "specified commodity" means any commodity for the time being specified in the Schedule;
