Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 115 in The Calcutta Port Rules, 1943 115. Transhipment of heavy petroleum. - Any vessel may, with the consent in writing of the Harbour Master, tranship to any other vessel heavy petroleum in bulk.
