Section 17B in Telangana (Agricultural Produce and Livestock) Markets Act, 1966
17B. [ Maintenance of true and correct accounts and records by traders, etc. [Sections 17B and 17C with marginal headings inserted by Act No. 4 of 1987.]
- Every trader shall keep and maintain true and correct accounts and records relating to his business promptly showing such particulars as may be prescribed.
