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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(kkk) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(kkk)"Regional Entity" means such persons who are in the RLDC control area and whose metering and energy accounting is done at the regional level;