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[Cites 0, Cited by 0] [Section 358] [Entire Act]

State of Uttar Pradesh - Subsection

Section 358(1) in Rules under the United Provinces Excise Act, 1910

(1)As soon as a shop falling vacant in the circumstances mentioned If in the preceding paragraph, the Collector may select a temporary licensee for carrying on the work and shall hand over the shop to him.