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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(1)(d) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(d)If he/she is an employee of the Board or member of the Board or convenor of Board of Studies.