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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(1)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)in the case of railway stations, educational institutions (including their hostels and halls) factories (as defined in the Factories Act, 1948), and commercial establishments (as defined in the Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhiniyam, 1956), five per cent of the market value of the premises;