Gujarat High Court
Anakbhai Bachubhai Gida vs State Of Gujarat & 2 on 25 January, 2016
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/208/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 208 of 2016
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ANAKBHAI BACHUBHAI GIDA....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
URJA B DAVE, ADVOCATE for the Petitioner(s) No. 1
Mr.K.M.Antani, AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MS JUSTICE SONIA GOKANI
Date : 25/01/2016
ORAL ORDER
Notice for final disposal on 29th January, 2016. Mr.K.M.Antani, learned AGP waives service of notice for and on behalf the respondent No.1-State.
To be kept along with SCA No. 1095 of 2016.
(MS SONIA GOKANI, J.) BINA Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 26 02:35:26 IST 2016