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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Lunacy Rules, 1962

(1)Intimation to Superintendent that Lunatic is to be received - Any authority before making a reception order or an order for admission to any mental Hospital shall communicate direct with the Superintendent or if necessary, the Principal Medical and Health Officer, and ascertain if accommodation is available specifying at the same time the sex, race and cast of the lunatic.