Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(11A) in The Gujarat Industrial Relations Act, 1946 (11A)[ "Council" means a Joint Management Council for any undertaking constituted under section 53A] [Clause (11A) was inserted by Gujarat 21 of 1972, section 2.];
