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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(i) in The Legal Practitioners' Fees Rules, 1973

(i)if the amount or value does not exceed Rs. 5000.00, at 10 per cent subject to a minimum of Rs. 150;