Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(4) in Kamdhenu University Act, 2009 (4)The Planning Board, in addition to all other powers vested in it by this Act. shall advise the Board of Management on policy matters and the Academic Council on any academic matters.
