Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29F] [Entire Act]

Union of India - Subsection

Section 29F(2) in Aircraft Rules, 1937

(2)The voluntary safety reporting system established under sub-rule (1) shall be non-punitive and afford protection to safety data captured by, and safety information derived from, voluntary safety reporting system and related sources and if considered expedient by the Central Government, the safety data and safety information may be collected through any other agency.