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[Cites 0, Cited by 0] [Section 1013] [Entire Act]

Bengal Presidency - Subsection

Section 1013(e) in Police Regulations, Bengal , 1943

(e)Inspectors shall be responsible for keeping their revolvers clean. The Superintendent shall certify in the monthly force return that he has examined all the revolvers and ammunition during the month and has found them clean, serviceable and in good condition.