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State of Punjab - Section

Section 29 in The Punjab Lokpal Act, 1996

29. Repeal and Savings.

(1)The Punjab Lokpal Ordinance, 1996 (Punjab Ordinance No. 4 of 1996), is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the Ordinance referred to in sub-section (1) shall be deemed to have been done or taken under the corresponding provisions of this Act.