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State of Madhya Pradesh - Section

Section 14 in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

14. Selection Committee's decision about the eligibility of candidate shall be final.

- The decision of the Selection Committee as to the eligibility or otherwise of a candidate for admission to examination shall be final and no candidates to whom a certificate of admission has not been issued by the Appointing Authority shall be admitted lo appear in examination.